LexS.S. SHINDE, A. I. S. CHEEMA
973 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 973 |
Disposal nature
| DISPOSED OFF | 915 |
| Disposed off/Dismissed for default | 18 |
| DISMISSED | 12 |
| RULE ABSOLUTE | 4 |
| Withdrawn | 4 |
| APPLICATION ALLOWED | 4 |
| Rejected at Admission stage | 3 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 3 |
Recent judgments
- SALIQUDDIN ZAIUDDIN CHISTI v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-06-30)
- VIJAY KASHINATH PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-11-27)
- HABIB AHMED MUJEEB AHMED v. CHIEF EXECUTIVE OFFICER AND ANOTHER — Bombay High Court (2015-11-27)
- ARCHANA W/O SURYAKANTRAO JATALWAR v. The State of Maharashtra and others — Bombay High Court (2015-11-27)
- SHAILESH CHAITRAM PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-11-27)
- SHAIKH MAQSOOD SHAIKH RAHIM v. CHIEF EXECUTIVE OFFICER AND ANOTHER — Bombay High Court (2015-11-27)
- ANIL MANIKRAO KULKARNI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-11-27)
- AZAM KHAN S/O SAMAD KHAN AND OTHERS v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2015-11-27)
- PADMIN KASHINATH DHANORKAR v. The State of Maharashtra and others — Bombay High Court (2015-11-27)
- SANTOSH JAIRAM RAUT v. THE PRINCIPAL DISTRICT AND SESSION JUDGE, JALNA — Bombay High Court (2015-11-27)