S.S. SHINDE

7,422 recorded High Court judgment(s) · 2008–2022

Courts

Bombay High Court

7422

Disposed off/Dismissed for default	2902
Admitted/Allowed/Granted/Rule Absolute	1276
Dismissed/Rule Discharged	614
OTHERS DISPOSED OFF	506
Rejected at Admission stage	406
Withdrawn	280
Disposed Off	247
Dismissed	200

MANGAT RAI SHORI AND ANR v. CENTRAL BUREAU OF INVESTIGATION AND ORS — Bombay High Court (2022-07-20)
SADHANA SHAILESH SHAH v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-03-26)
THE STATE OF MAHARASHTRA v. IRFAN SAMSHUDDIN LAMTURE and 3 ORS. — Bombay High Court (2019-11-20)
THE STATE OF MAHARASHTRA v. IRFAN SAMSHUDDIN LAMTURE and 3 ORS. — Bombay High Court (2019-11-20)
SANTOSH VITTHAL AWATE v. NAGESH NAVNATH AWATE AND ANR. — Bombay High Court (2019-10-18)
SHRI. SANTOSH VITTHAL AWATE v. NAGESH NAVNATH AWATE AND ANR. — Bombay High Court (2019-10-18)
CHANDBIBI ZAIDI v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-16)
BANDUNANA MANIKRAO SABNIS v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-11)
BHARTIYA GOVANSH RAKSHAN SANVARDHAN PARISHAD THROUGH DR VINOD B. KOTHARI JAIN v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-10-11)
MANIPAL SOUBHAGYA NIDHI LTD. and ORS. v. RAMESH PRABHU and ANR. — Bombay High Court (2019-10-10)