LexS.S.SATHEESACHANDRAN
6,910 recorded High Court judgment(s) · 2007–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6910 |
Disposal nature
| DISPOSED OF | 2675 |
| DISMISSED | 2186 |
| ALLOWED | 728 |
| CLOSED | 727 |
| DISMISSED AS WITHDRAWN | 344 |
| DISMISSED AS NOT PRESSED | 99 |
| DISMISSED AS INFRUCTUOUS | 75 |
| PARTLY ALLOWED | 44 |
Recent judgments
- AYYAPPAN @ SIVARAMAN v. THANKAMMA — Kerala High Court (2014-02-28)
- THE DIRECTOR v. M/S MANNUEL INDUSTRIES — Kerala High Court (2014-02-25)
- STATE OF KERALA v. INDIRA AMMA — Kerala High Court (2014-02-25)
- P.BALAKRISHNAN NAMBEESAN v. A.P.MEENAKSHYAMMA — Kerala High Court (2014-02-25)
- FR.JOHN JACOB v. F.N.I.PAULOSE — Kerala High Court (2014-02-24)
- NATIONAL INSURANCE CO. LTD. v. CHANDRIKA P.K. — Kerala High Court (2014-02-24)
- AYILLIATH YADHUNATH NAMBIAR v. STATE OF KERALA — Kerala High Court (2014-02-17)
- ZEENATH SIRAJ v. PULLYAT MATHAYI — Kerala High Court (2014-02-17)
- M.PRABHAKARAN v. THE PRESIDENT, CHORODE SERVICE CO-OPERAT — Kerala High Court (2014-02-17)
- DORASWAMY v. SIVASANKARAN — Kerala High Court (2014-02-17)