S.S. SARON,. SATPAL

208 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• ADVANCED INSTITUTE OF PHARMACY v. PANDIT BHAGWAT DAYAL SHARMA, UNIVERSITY OF HEALTH SCIENCE & ANR — Punjab & Haryana High Court (2016-02-10)
• LUKESH KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-12-03)
• FARID @ MOHD. FARID v. STATE OF HARYANA — Punjab & Haryana High Court (2015-10-09)
• DALIP v. STATE OF HARYANA — Punjab & Haryana High Court (2015-10-09)
• M/S OBEROI CONSTRUCTION CORPORATION v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-09-01)
• RAM JATAN v. STATE OF HARYANA — Punjab & Haryana High Court (2015-08-28)
• SODHI LAL @ SARABJIT v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-08-28)
• NARINDER KUMAR AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-08-06)
• MANJIT KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-08-06)
• PARAMJIT KAUR v. BALWINDER SINGH @ BILLU AND ANR — Punjab & Haryana High Court (2015-08-06)