S.S. SARON,. S.S. NIJJAR

27 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• HARMESH LAL AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-02-27)
• INDERJIT SINGH BAJWA v. STATE OF PB. ETC. — Punjab & Haryana High Court (2007-02-22)
• B.P.BANSAL v. PB.STATE FED.OF COOP.SUGAR MILLS LTD. — Punjab & Haryana High Court (2007-02-20)
• KARAMJIT SINGH v. DIRECTOR, SANT LONGOWAL AND ORS. — Punjab & Haryana High Court (2007-02-15)
• M/S VEER OVERSEAS LTD. G.T. ROAD v. ASSISTANT COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2007-02-01)
• JASBIR KAUR v. PUNJAB STATE ELECTRICITY BOARD & ORS. — Punjab & Haryana High Court (2007-01-24)
• SUKHVINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-01-18)
• JAGEDEV SINGH v. DARSHAN SINGH — Punjab & Haryana High Court (2007-01-17)
• SUNIL DUTT AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2007-01-10)
• ANAND ELECTRO FAB CABLES PVT. LTD. v. LAL CHAND AND ORS. — Punjab & Haryana High Court (2006-12-22)