S.S. SARON,. S.P. BANGARH

139 recorded High Court judgment(s) · 2003–2024

Courts

Disposal nature

Recent judgments

• RESHAM SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-09-24)
• COMMISSIONER OF INCOME-TAX, PANCHKULA v. SONIA OBEROI — Punjab & Haryana High Court (2016-02-25)
• RAVINDER SINGH @ RINKU v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-05-12)
• COMMISSIONER OF INCOME TAX CHD. v. M/S AMBUJA CEMENTS LTD.. — Punjab & Haryana High Court (2014-05-08)
• COMMISSIONER OF INCOME TAX CHD v. M/S AMBUJA CEMENTS LTD. — Punjab & Haryana High Court (2014-05-08)
• HARPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-04-25)
• SURESH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2014-03-13)
• RAM KUMAR @ RINKU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2013-10-11)
• SANDEEP KAUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-10-11)
• RUPINDER SINGH AND ORSS v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-10-10)