S.S. SARON,. . RAVI RANJAN

343 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• COMPTROLLER & AUDITOR GENERAL OF INDIA & ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL & ANR — Punjab & Haryana High Court (2016-05-23)
• RAGHAV RAM v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2015-12-18)
• UNION OF INDIA & ANR v. KALYAN SINGH & ORS — Punjab & Haryana High Court (2015-12-18)
• ROCKEY MASIH @ RAUKY MASIH v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-05-27)
• ARJUN BALI RAM GHUGE v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-05-18)
• HARMESH SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-05-18)
• ALKA SEHGAL v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-04-28)
• UNION OF INDIA AND ORS v. BISHAMBAR AND ANR — Punjab & Haryana High Court (2015-03-02)
• AMIT KUMAR AND ORS. v. KULDEEP SINGH AND ORS. — Punjab & Haryana High Court (2014-12-09)
• KRISHAN MURARI AND ANR v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2014-12-09)