S.S. SARON,. RAMESHWAR SINGH MALIK

230 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• DHARAM VIR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-16)
• HARJAS & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-24)
• NET RAM v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-24)
• ROHTASH AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2015-12-24)
• JATINDER SINGH & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-12-24)
• VIJAY PAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-12-24)
• STATE OF PUNJAB v. KULDEEP SINGH AND ORS — Punjab & Haryana High Court (2015-12-24)
• KARMJIT SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-12-24)
• LAXMI AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-12-24)
• KEHAR SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-24)