S.S. SARON,. MANJARI NEHRU KAUL

491 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• KAMDEHENU BUILDCON PRIVATE LIMITED AND ORS IN COLLABORATION WITH LOTUS BUILDTECH PRIVATE L v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-05-25)
• M/S VIJAY TRADING COMPANY v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2016-03-10)
• BUTA SINGH & ANOTHER v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2016-02-29)
• RAJINDER PARSHAD SHARMA v. STATE OF HY. — Punjab & Haryana High Court (2016-02-27)
• SANDEEP GARG AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-27)
• NARINDER SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-11-27)
• MULAKH RAJ DHAMIJA & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-11-27)
• RAJESH GUPTA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-27)
• SHIVA ELECTROPLATES v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-11-27)
• IDC, INDUSTRIAL ASSOCIATION ASSOC. v. HSIIDC & ORS — Punjab & Haryana High Court (2015-11-27)