S.S. SARON,. HARSIMRAN SINGH SETHI

229 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• GEM MARBLE AND GRANITE v. HUDA & ORS — Punjab & Haryana High Court (2018-10-31)
• KAMLA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-04-04)
• KANTA DEVI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2015-11-27)
• AMARJIT SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-13)
• BALWINDER SINGH GILL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-12)
• JASVINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-08-31)
• PAWAN KUMAR & ANR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-08-27)
• SATPAL DEWAN AND ANR. v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. — Punjab & Haryana High Court (2015-08-12)
• RANJIT KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-05-15)
• BALWINDER KAUR v. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR — Punjab & Haryana High Court (2015-05-14)