S.S. SARON,. DARSHAN SINGH

29 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• BHIM SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-18)
• M/S SHREE SHYAM ENTERPRISES v. HARYANA STATE POLLUTION CONTROL BOARD & ANR — Punjab & Haryana High Court (2017-04-17)
• M/S ARUN ICE FACTORY & ORS v. HARYANA STATE POLLUTION CONTROL BOARD & ORS — Punjab & Haryana High Court (2017-04-17)
• NISHA v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2017-02-15)
• GRAM PANCHAYAT MAJRIAN v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-02-08)
• PAKHAR SINGH & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-02-08)
• RAJA SHIVDEV INDER SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2017-02-08)
• JAGTAR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-02-03)
• M/S BRAHAMPUTRA INFRASTRUCTURE LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-01-24)
• NATIONAL HIGHWAY AUTHORITY OF INDIA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2017-01-24)