S.S. SARON,. ARVIND SINGH SANGWAN

299 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• MAYA RAM & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2016-05-17)
• ROHAN KAPOOR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-04-04)
• AMIT KUMAR AHLAWAT v. HUDA AND ORS — Punjab & Haryana High Court (2015-11-03)
• RAJBALA v. HUDA AND ORS — Punjab & Haryana High Court (2015-11-03)
• SANJAY JAIN v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. — Punjab & Haryana High Court (2015-08-12)
• PRABHAT SINGH v. HUDA & ANR — Punjab & Haryana High Court (2015-08-12)
• SHIV KUMAR & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-04-09)
• M/S RAMANDEEP & COMPANY v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-04-07)
• M/S SURESH KUMAR SUSHIL KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-04-07)
• M/S VIJAY KUMAR TARSEM CHAND v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-04-07)