S.S. SARON,. A.K. SIKRI

24 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• OM PAL & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-20)
• S.K. MALHOTRA AND ANR v. UNION TERRITORY U.T. CHANDIGARH AND ORS — Punjab & Haryana High Court (2016-12-09)
• JASBIR SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-04-04)
• SURESH CHAND v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-02-04)
• ARUN KANSAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-02-01)
• BALDEV SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-02-01)
• PARDEEP KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2016-01-28)
• GURMEET SINGH @ MEETA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2016-01-27)
• BABU LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-01-21)
• DEEPAK MALIK v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-01-21)