S.S. SARON

2,937 recorded High Court judgment(s) · 2004–2016

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ORS v. SADIQ MOHD(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. BIR SINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. NAND LAL(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. HADET(RFA NO.3447 TO 3460 OF 2003-STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. KALO BIBI(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. ONKAR SINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• UNION OF INDIA AND ORS v. JAANMOHDE(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
• KARMA KAUR v. PARBODH CHANDER — Punjab & Haryana High Court (2016-11-04)
• KARNAIL SINGH v. SURJIT KAUR AND ANR — Punjab & Haryana High Court (2016-10-21)
• S B PACKAGING LTD v. LALJI — Punjab & Haryana High Court (2016-10-19)