S.S. PARKAR,V. M. KANADE

48 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• SHRI UMESH N.PALKAR, PONDA GOA. v. STATE OF GOA THROU'CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2005-08-09)
• AIRPORTS AUTHORITY OF INDIA v. ALCON RESORT HOLDINGS P.LTD. — Bombay High Court (2005-08-09)
• MR.RAJ KUMAR KHEPPAR,DABOLIM AIRPORT,GOA. v. UNION OF INDIA THROUGH SECRETARY DEFENCE AND 3 ORS., — Bombay High Court (2005-08-09)
• MR.RAJ KUMAR KHEPPAR,DABOLIM AIRPORT,GOA. v. UNION OF INDIA THROUGH SECRETARY DEFENCE AND 3 ORS., — Bombay High Court (2005-08-09)
• JOSE JACOME SALDANHA v. STATE OF GOA THROUGH CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2005-08-08)
• SHRI PEREGRINO COSTA, MARGAO GOA v. THE DEPUTY SUPERINTENDENT OF POLICE AND 8 ORS., — Bombay High Court (2005-08-08)
• META STRIPS LTD.AND ANR., v. M/S E.D.C.LTD., — Bombay High Court (2005-08-08)
• COMMUNIDADE OF BALLI,QUEPEM GOA v. VITHOBA MAHADEV DESSAI AND 14 ORS., — Bombay High Court (2005-08-08)
• SHRI. RAMAKANT S. REVANKAR AND 10 ORS., v. THE DIRECTOR OF URBAN DEVELOPMENT AND 10 ORS., — Bombay High Court (2005-08-08)
• SHRI NAGUESH GAWAS, v. THE STATE OF GOA,REP TO ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2005-08-08)