LexS.S. PARKAR
162 recorded High Court judgment(s) · 2005–2005
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 162 |
Disposal nature
| Allowed | 85 |
| Disposed of | 44 |
| Dismissed | 10 |
| Rejected | 9 |
| Withdrawn | 7 |
| Stay | 4 |
| Infructuos | 2 |
| Granted | 1 |
Recent judgments
- COAP/33/2005 of M/S BHARATIYA DEVELOPMENTS FINACE LTD.,(IN LIQUIDATION) Vs — Bombay High Court (2005-08-12)
- MRS.SAVITA VILAS MAYENKAR AND ANR., v. SMT.ROBERTINA SOCORRIANA FERNANDES E VAS AND 4 ORS., — Bombay High Court (2005-08-12)
- THE ADDL.DY.COLLECTOR AND L.A.O.,MAPUSA GOA. v. SHRI SHYAM B.NAIK AND ANR., — Bombay High Court (2005-08-12)
- COAP/31/2005 of M/S FALCON ABODES PVT.LTD., Vs — Bombay High Court (2005-08-12)
- COAP/34/2005 of OFFICIAL LIQUIDATOR Vs — Bombay High Court (2005-08-12)
- SHRI VASU VITHAL GAUDE, PONDA GOA v. M/S WALLACE ESTATES PVT.LTD., PANAJI GOA — Bombay High Court (2005-08-11)
- M/S SEAGULL THREADS (INDIA), LTD., v. THE UNION OF INDIA AND ORS., — Bombay High Court (2005-08-11)
- MR.JAIVANT S.KHATKHATE AND ANR., v. MRS.SUNITA G.PRABHU AND 2 ORS., — Bombay High Court (2005-08-11)
- SHRI RAJARAM RAU PATIL,KHANBHAG,SANGLI-416 416. v. SHRI MARCEL DE PIEDADE BRAGANZA,MARGAO-GOA and ORS., — Bombay High Court (2005-08-11)
- SMT.TARAMATI VISHNU NAIK v. SHRI VISHNU N.NAIK(DEC.) THROUGH HIS L.RS., — Bombay High Court (2005-08-10)