S.S. NIJJAR,. S.S. SARON

21 recorded High Court judgment(s) · 2006–2019

Courts

Disposal nature

Recent judgments

• KISHORI LAL SANDHU v. CMD, NATIONAL FERTILIZERS LTD. AND ORS. — Punjab & Haryana High Court (2019-08-13)
• MERINO PANEL PRODUCTS LTD. v. STATE OF HRY. AND ANR. — Punjab & Haryana High Court (2018-09-27)
• SUKHWINDER SINGH v. STATE OF PB AND ORS. — Punjab & Haryana High Court (2007-02-23)
• GURCHARAN SINGH v. PUNJABI UNIVERSITY PATIALA & ORS. — Punjab & Haryana High Court (2007-02-22)
• OP SETH v. ELECTRONICS SYSTEM PUNJAB LTD. — Punjab & Haryana High Court (2007-02-19)
• SUBHASH CHANDER v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-01-17)
• JASBIR KAUR ETC. v. UT CHD. — Punjab & Haryana High Court (2006-12-23)
• DALIT RIGHTS PROTECTION FORUM v. STATE OF PB. ETC. — Punjab & Haryana High Court (2006-12-23)
• SUKHDEV SINGH v. PRESIDING OFFICER AND ORS. — Punjab & Haryana High Court (2006-12-22)
• EXECUTIVE ENGINEER AND ANR. v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-12-21)