S.S. NIJJAR

37 recorded High Court judgment(s) · 1997–2000

Courts

Disposal nature

Recent judgments

• SHREE MADHUSUDAN MILLS v. L.S.CHOUDHARY and ORS. — Bombay High Court (2000-06-05)
• JINDAL IRON and STEEL CO. LTD. v. PUNJAB and SIND BANK and ANR. — Bombay High Court (2000-04-04)
• MUKESH H.SHAH v. HIMACHEM LABORATORIES PVT LTD. — Bombay High Court (2000-03-14)
• M/S.ASHOK ORGANIC INDS. LTD., v. EFFRON LAB.PVT.LTD., — Bombay High Court (2000-03-14)
• JETU JACQUES TARU LALVANI v. REPL ENGINEERING LTD. — Bombay High Court (2000-03-06)
• CA/77/2000 of TEJ GAURAV FARMS LTD. Vs — Bombay High Court (2000-01-18)
• CP/514/1998 of Vs BHARAT BERJ LTD. — Bombay High Court (1999-12-21)
• BLUE STAR LTD v. BLUE STAR LTD.WITH BLUE STAR INFOTECH LTD. — Bombay High Court (1999-12-07)
• BOI FINANCE LTD., v. SOLAR BUSIFORMS LTD., — Bombay High Court (1999-11-22)
• SHAMA S. SHETTY v. JAGNNATH V. SHETTY — Bombay High Court (1999-11-17)