S.S. JADHAV, SURENDRA PANDHARINATH TAVADE

78 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• MAHARASHTRA EMPLOYEES UNION v. UNION OF INDIA AND 3 ORS. — Bombay High Court (2021-11-23)
• SHRI. PANDURANG B. SURVE AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-10-26)
• SHRI. SAVKAR GODHA GAIKWAD AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-08-05)
• JAGADISH SURESH KEDARE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-08-05)
• SACHIN SHAHU KOKATE AND ORS v. SANJIVANI ABASAHEB KARNE AND ORS — Bombay High Court (2021-08-04)
• SACHIN SHAHU KOKATE AND ORS v. SANJIVANI ABASAHEB KARNE AND ORS — Bombay High Court (2021-08-04)
• MUKUNDA BAHIRU JOUNJALE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-08-04)
• MR. VISHRAM KAMA VANEL v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. — Bombay High Court (2021-08-04)
• PRIYANKA MOHAN PANDE v. DISTRICT CASTE SCRUTINY SCRUTINY COMMITTEE, PUNE — Bombay High Court (2021-08-03)
• PARVATIBEN ARJUNBHAI PATEL v. COLLECTOR OF DAMAN AND ANR. — Bombay High Court (2021-08-02)