LexS.S. JADHAV, SARANG VIJAYKUMAR KOTWAL
125 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 125 |
Disposal nature
| Disposed Off | 58 |
| Allowed | 25 |
| Dismissed | 23 |
| Partly Allowed | 6 |
| Allowed To be withdrawn | 6 |
| Admitted and Disposed Off | 3 |
| DISPOSED OFF | 2 |
| ABSOLUTE | 1 |
Recent judgments
- DATTATRAY SHANKAR PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- AADIL RAFIQUE SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- BALA @ TAKALYA NARESH GANGURDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- SANJAY SHAMRAO BIRANGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- IQBAL MAHIBOOB MOMIN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- SANDEEP @ JOUNTY MAHADEO JADHAV AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- SOPAN SUDAM PAGARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- SANDEEP @ JOUNTY MAHADEO JADHAV AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- IQBAL MAHIBOOB MOMIN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
- SANJAY SHAMRAO BIRANGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)