LexS.S. JADHAV, PRITHVIRAJ K. CHAVAN
85 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 85 |
Disposal nature
| Allowed | 42 |
| Disposed Off | 17 |
| Dismissed | 15 |
| Partly Allowed | 9 |
| Abated | 1 |
| Admitted and Disposed Off | 1 |
Recent judgments
- NURUL SHAMSUL HAQ SHAH v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-05-04)
- GANESH SURESH JADHAV AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-05)
- IMTIYAZ INTAZAR KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-16)
- IMTIYAZ INTAJAR KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-16)
- SANDEEP @ SANDESH TANAJI AMBRE v. THE STATE OF MAHARASTHRA — Bombay High Court (2022-03-07)
- SANDEEP @ SANDESH TANAJI AMBRE v. THE STATE OF MAHARASTHRA — Bombay High Court (2022-03-07)
- SUNIL GAURISHANKAR KHARWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-04)
- SUNIL GOURISHANKAR KHARWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-04)
- RAJU @ RAKESH DHANIRAM PATEL v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-02-26)
- SHRI SHIVAJI SHANKAR ZAGADE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2022-02-26)