LexS.S. JADHAV, N. R. BORKAR
167 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 167 |
Disposal nature
| Allowed | 59 |
| Disposed Off | 58 |
| Dismissed | 35 |
| Partly Allowed | 13 |
| Abated | 1 |
| Rejected | 1 |
Recent judgments
- THE STATE OF MAHARASHTRA v. PRADEEP RAJARAM TARE — Bombay High Court (2021-10-26)
- KISHORE BALKRISHNA MHATRE AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-10-26)
- PANDHARI BABU MHATRE AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-10-26)
- RAVI BALARAM MHATRE v. PRADEEP RAJARAM TARE AND ORS. — Bombay High Court (2021-10-26)
- SANJAY KHADAKBAHADDUR DUBE AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-09-02)
- VIJAY SHANKAR CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-09-02)
- SITARAM GOVIND KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-09-02)
- VIJAY SHANKAR CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-09-02)
- SITARAM GOVIND KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-09-02)
- THE STATE OF MAHARASHTRA v. CHHAYA CHANDRAKANT KUNJIR AND ORS — Bombay High Court (2021-08-09)