S. RAVINDRA BHAT, . VIPIN SANGHI

236 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• DHARAM VIR SINGH v. UNION OF INDIA & ORS — Delhi High Court (2014-12-24)
• PRAKASH PANT v. THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF URBAN DEVELOPMENT AND ORS — Delhi High Court (2014-12-24)
• GOVERNMENT OF INDIA PRESS EMPLOYEES UNION v. UNION OF INDIA & ORS — Delhi High Court (2014-12-24)
• YOGESH KUMAR v. UNION OF INDIA & ORS. — Delhi High Court (2014-12-24)
• MANJEET SHARMA & ORS v. UNION OF INDIA & ORS — Delhi High Court (2014-12-24)
• INDO SOVIET MEDICAL EDUCATION CARE & RESEARCH FOUNDATION v. ANJU JAIN & ORS — Delhi High Court (2014-12-24)
• VIJAY KUMAR DAHIYA & ORS v. UNION OF INDIA & ORS — Delhi High Court (2014-12-24)
• RAJAN BHAGAT v. UNIN OF INDIA & ANR. — Delhi High Court (2014-12-24)
• COMMISSIONER OF POLICE , DELHI v. SH. SATISH CHANDER — Delhi High Court (2014-12-23)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. P. SIVASHANKAR & ORS — Delhi High Court (2014-12-23)