S. RAVINDRA BHAT,VINIT KUMAR MATHUR

118 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• SMT HINA SHARMA v. STATE — Rajasthan High Court (2020-04-24)
• BALDEV v. STATE — Rajasthan High Court (2020-04-24)
• SUBHASH GODARA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)
• MOHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)
• LAXMI NARAYAN BAIRWA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-18)
• NIKKI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-06)
• SANJAY KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-29)
• ABHISHEK v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-09)
• KRISHNA KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-08-09)
• GANPAT TANK v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-09)