S. RAVINDRA BHAT, . VIBHU BAKHRU

43 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• V. SATISH KUMAR v. THE COMMISSIONER NORTH DLEHI MUNICIPAL CORPORATION & ORS. — Delhi High Court (2014-11-27)
• RAJAN OVERSEAS v. COMMISSIONER OF CENTRAL EXCISE & ANR. — Delhi High Court (2014-07-09)
• COMMISSIONER OF INCOME TAX v. RACHNA AGARWAL — Delhi High Court (2014-07-09)
• COMMISSIONER OF INCOME TAX-III v. DIMENSION APPARELS PVT. LTD. — Delhi High Court (2014-07-08)
• DENA BANK v. AAIFR & ORS — Delhi High Court (2014-07-08)
• COMMISSIONER OF INCOME TAX-III v. DIMENSION APPARELS PVT. LTD. — Delhi High Court (2014-07-08)
• COMMISSIONER OF INCOME TAX-III v. DIMENSION APPARELS PVT. LTD. — Delhi High Court (2014-07-08)
• COMMISSIONER OF INCOME TAX-III v. DIMENSION APPARELS PVT. LTD. — Delhi High Court (2014-07-08)
• COMMISSIONER OF INCOME TAX-III v. DIMENSION APPARELS PVT. LTD. — Delhi High Court (2014-07-08)
• SHEILA SEN GUPTA v. UNION OF OF INDIA & ORS. — Delhi High Court (2014-07-07)