S. RAVINDRA BHAT, . SUDERSHAN KUMAR MISRA

105 recorded High Court judgment(s) · 2012–2016

Courts

Disposal nature

Recent judgments

• DIT II v. VIRAGE LOGIC INTERNATIONAL — Delhi High Court (2016-11-11)
• JALEY SINGH v. UNION OF INDIA AND ORS — Delhi High Court (2013-04-16)
• SURYA KUMAR v. UOI & ORS. — Delhi High Court (2013-04-15)
• ISMAELI DEVI & ORS. v. DELHI DEVELOPMENT AUTHORITY & ANR. — Delhi High Court (2013-04-11)
• KHEM SINGH v. UOI AND ORS — Delhi High Court (2013-04-10)
• RAKESH KUMAR v. UNION OF INDIA & ORS — Delhi High Court (2013-04-10)
• ANIL KUMAR v. UNION OF INDIA — Delhi High Court (2013-04-10)
• WISHWA MITTAR BAJAJ & SONS v. UOI — Delhi High Court (2013-04-10)
• THE DIRECTOR GENERAL OF WORKS v. REGIONAL LABOUR COMMISSIONER & — Delhi High Court (2013-04-10)
• PREM KISHORE v. CENTRAL WAREHOUSING CORPPORATI — Delhi High Court (2013-04-08)