S. RAVINDRA BHAT, . SANJEEV SACHDEVA

327 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• BIJENDER KUMAR v. FINANCIAL COMMISSIONER & ORS — Delhi High Court (2017-12-15)
• MOHIT KADIAN v. UNIVESITY OF DELHI & ANR — Delhi High Court (2017-12-15)
• SPRINGER (INDIA) PRIVATE LIMITED v. ASSISTANT COMNIISSIONER OF INCOME TAX — Delhi High Court (2017-12-15)
• BIGTREE ENTERTAINMENT PVT LTD v. BRAIN SEED SPOTAIMENT PVT LTD & ANR — Delhi High Court (2017-12-15)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 7 v. PINEWOOD INFORMATION SYSTEMS PVT. LTD., — Delhi High Court (2017-12-15)
• HITENDER KUMAR MEHTA v. UNION OF INDIA & ORS — Delhi High Court (2017-12-13)
• USHA AGGARWAL v. DELHI DEVELOPMENT AUTHORITY & ORS — Delhi High Court (2017-12-13)
• CHARANJIT SINGH v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2017-12-13)
• COMMISSIONER OF INCOME TAX-(EXEMPTIONS) v. ASIAN CENTRE FOR ORGANISATION RESEARCH & DEVELOPMENT — Delhi High Court (2017-12-13)
• SAGAR APARTMENTS RESIDENTS ASSOCIATION v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2017-12-13)