LexS. RAVINDRA BHAT,SANJEEV PRAKASH SHARMA
576 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 576 |
Disposal nature
| DISMISSED | 335 |
| DISPOSED OF | 182 |
| PEREMPTORY | 22 |
| TRANSFERRED | 19 |
| ALLOWED | 12 |
| WITHDRAWN | 3 |
| PARTLY ALLOWED | 3 |
Recent judgments
- NEW INDIA ASSURANCE CO LTD v. ASHWIN MAKKAD AND OTHERS — Rajasthan High Court (2020-10-15)
- SITARAM YADAV SON OF SHRI GOKUL CHAND YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-14)
- AJAY KUMAR THAPA, SON OF LATE SHRI FATEH SINGH THAPA v. THE UNION OF INDIA — Rajasthan High Court (2019-09-17)
- CHANDER AND ORS v. GHUTMAL AND ORS — Rajasthan High Court (2019-09-02)
- SUNIL KUMAR MEHTA S/O SHRI RAMNARAYAN MEHTA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-30)
- ABDUL AZIZ S/O SHRI ABDUL JABBAR v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2019-08-29)
- RAMKESH MALI SON OF SHRI LAXMAN MALI v. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2019-08-29)
- HARI KISHAN SAIN S/O SHRI GOPIRAM SAIN v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH SERVICES — Rajasthan High Court (2019-08-29)
- RAHUL KUMAR GAUTAM S/O SHRI MADAN LAL SHARMA v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2019-08-29)
- SOMENDRA SINGH S/O SHRI JUZHAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-29)