LexS. RAVINDRA BHAT, . S.P.GARG
447 recorded High Court judgment(s) · 2012–2018
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 447 |
Disposal nature
| (unspecified) | 447 |
Recent judgments
- CONVERGYS CUSTOMER MANAGEMENT GROUP INC. v. COMMISSIONER OF INCOME TAX -I, — Delhi High Court (2018-03-13)
- CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY v. DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION — Delhi High Court (2018-03-13)
- CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY v. DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION — Delhi High Court (2018-03-13)
- CONVERGYS CUSTOMER MANAGEMENT GROUP INC. v. COMMISSIONER OF INCOME TAX-I INTERNATIONAL TAXATION, NEW DELHI — Delhi High Court (2018-03-13)
- CONVERGYS CUSTOMER MANAGEMENT GROUP INC. v. COMMISSIONER OF INCOME TAX -I INTERNATION AL TAXATION, NEW DELHI — Delhi High Court (2018-03-13)
- INDIAN AIRPORTS KAMGHAR UNION v. AIRPORTS AUTHORITY OF INDIA & ORS — Delhi High Court (2017-08-23)
- INDIAN AIRPORTS KAMGHAR UNION v. AIRPORTS AUTHORITY OF INDIA & ORS — Delhi High Court (2017-08-23)
- K C SHARMA & COMPANY v. QUALITY COUNCIL OF INDIA — Delhi High Court (2017-08-18)
- SAT PAL JINDAL & ORS v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2017-08-18)
- ARUNESH BANSAL & ANR v. GOVT. OF NCT OF DELHI & ANR — Delhi High Court (2017-08-18)