S. RAVINDRA BHAT, . R.K.GAUBA

538 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SHRI JAGAT SINGH v. SYNDICATE BANK & ORS — Delhi High Court (2016-03-16)
• L.S. VASWANI v. THE REGISTRAR, CO-OPERATIVE SOCIETIES — Delhi High Court (2016-02-10)
• RAKESH KUMAR v. UNION OF INDIA AND ANR. — Delhi High Court (2015-10-09)
• JAGMOHAN SINGH v. UNION OF INDIA & ANR — Delhi High Court (2015-07-13)
• ANSHIKA INVESTMENT PVT. LTD. v. PR. COMMISSIONER OF INCOME TAX, ,CENTRAL-3 — Delhi High Court (2015-05-29)
• APOORVA EXTRUSION PVT. LTD. v. PR. COMMISIONER OF INCOME TAX,CENTRAL-3 — Delhi High Court (2015-05-29)
• APOORVA EXTRUSION PVT. LTD. v. PR. COMMISIONER OF INCOME TAX,CENTRAL-3 — Delhi High Court (2015-05-29)
• APOORVA EXTRUSION PVT. LTD. v. PR. COMMISIONER OF INCOME TAX,CENTRAL-3, — Delhi High Court (2015-05-29)
• COMMISSIONER OF INCOME TAX -IV v. MIS. GRUP ISM P. LTD. — Delhi High Court (2015-05-29)
• DHARAM NATH SHARMA v. STAET BANK OF INDORE & ORS. — Delhi High Court (2015-05-28)