S. RAVINDRA BHAT,PUSHPENDRA SINGH BHATI

163 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX, AJMER v. M/S NITIN SPINNERS LTD. — Rajasthan High Court (2019-09-19)
• VAGTAVAR SINGH CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
• SMT. CHANDRAVALI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
• ROHITASH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
• SMT. BHAGWATI VYAS v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-13)
• STATE OF RAJASTHAN AND ORS. v. PRATAP CHAND AND ORS. — Rajasthan High Court (2019-09-03)
• MOHALLA VIKAS SAMITI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-03)
• STATE OF RAJASTHAN AND ORS. v. KALU RAM AND ORS. — Rajasthan High Court (2019-09-03)
• STATE OF RAJASTHAN v. GOPALDAS SONI — Rajasthan High Court (2019-07-31)
• STATE OF RAJASTHAN v. LAXMI NARAYAN SONI — Rajasthan High Court (2019-07-31)