S. RAVINDRA BHAT, . PRATIBHA RANI

30 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• NAVEEN AHUJA v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2012-11-20)
• STATE OF NCT OF DELHI v. FARUKH & ORS. — Delhi High Court (2011-12-23)
• JITENDER KUMAR SINGH v. STATE — Delhi High Court (2011-12-19)
• STATE v. RAJESH @ RAJU — Delhi High Court (2011-12-09)
• STATE v. CHANDER SHEKHAR & ANR — Delhi High Court (2011-12-01)
• RAGHUBIR SINGH YADAV v. THE STATE & ORS. — Delhi High Court (2011-12-01)
• STATE v. RAM PALAT — Delhi High Court (2011-11-29)
• RAJU @ RANTHU @ RAJU KUMAR v. STATE — Delhi High Court (2011-11-28)
• BIMLA v. STATE (NCT) OF DELHI — Delhi High Court (2011-11-28)
• SANJAY KUMAR v. STATE — Delhi High Court (2011-11-28)