S. RAVINDRA BHAT, . PRATEEK JALAN

818 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• DISPOSAFE HEALTH & LIFE CARE LTD & ANR v. HINDUSTAN SYRINGES & MEDICAL DEVICES LTD — Delhi High Court (2019-05-03)
• SYMBIOSIS INTERNATIONAL & ORS. v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION — Delhi High Court (2019-05-01)
• COMMISSIONER OF TRADE & TAXES DELHI v. M/S INGRAM MICRO INDIA LTD — Delhi High Court (2019-05-01)
• SCHNEIDER ELECTRIC INDIA PVT LTD, v. COMMISSIONER OF TRADE AND TAXES DELHI — Delhi High Court (2019-05-01)
• GE INDIA INDUSTRIAL PVT LTD v. COMMISSIONER OF TRADE AND TAXES DELHI — Delhi High Court (2019-05-01)
• SUPER AGENCIES v. COMMISSIONER OF TRADE & TAXES — Delhi High Court (2019-05-01)
• M/S HANS RAJ OM PAKASH v. COMMISISONER TRADE & TAXES & ANR. — Delhi High Court (2019-05-01)
• COMMISSIONER OF TRADE & TAXES, DELHI v. M/S LARSEN AND TOUBRO LTD. — Delhi High Court (2019-05-01)
• LARSEN & TOUBRO LTD. v. COMMISSIONER OF TRADE & TAXES — Delhi High Court (2019-05-01)
• COMMISSIONER OF TRADE & TAXES, DELHI v. SUPER AGENCIES — Delhi High Court (2019-05-01)