LexS. RAVINDRA BHAT,PRAKASH GUPTA
69 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 69 |
Disposal nature
| DISMISSED | 36 |
| PEREMPTORY | 16 |
| DISPOSED OF | 14 |
| ALLOWED | 3 |
Recent judgments
- STATE OF RAJASTHAN v. SERVE SHREE OM SHIV NEELKANTH ASSOCIATES — Rajasthan High Court (2019-09-17)
- THE STATE OF RAJASTHAN v. SERVE SHREE OM SHIV NEELKANTH ASSOCIATES — Rajasthan High Court (2019-09-17)
- COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE v. DYNAMIC ENTERPRISES — Rajasthan High Court (2019-09-17)
- JAIPUR DISTRICT CRICKET ASSOCIATION v. THE REGISTRAR, CO-OPERATIVE SOCIETIES, RAJASTHAN — Rajasthan High Court (2019-09-17)
- SMT. NEELU DHANDHIA W/O SHRI VINAY CHAND DHANDHIA v. ABDUL SAMI S/O LATE SHRI ABDUL SAMAD — Rajasthan High Court (2019-09-17)
- STATE OF RAJASTHAN v. M/S GRAPHTEDH EXIM PVT LTD — Rajasthan High Court (2019-09-17)
- MOHAN SINGH S/O SHRI SHYOLA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-17)
- STATE OF RAJASTHAN v. M/S CHAITNYA CONSTRUCTION COMPANY — Rajasthan High Court (2019-09-17)
- RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. RSRTC RETIRED EMPLOYEES ASSOCIATION — Rajasthan High Court (2019-09-17)
- STATE OF RAJASTHAN v. SERVE SHREE DEV DASHRATH ASSOCIATES — Rajasthan High Court (2019-09-17)