S. RAVINDRA BHAT, . NAVIN CHAWLA

47 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• TOP HYDRO CARBON PVT. LTD. v. OIL AND NATURAL GAS CORPORATION LTD. — Delhi High Court (2017-05-31)
• KOHLER C & ANR v. JAQUAR AND COMPANY PRIVATE LIMITED — Delhi High Court (2017-05-31)
• PUBLIC WORKS DEPARTMENT GOVT OF NCT OF DELHI v. ITD CEMENTATION INDIA LTD — Delhi High Court (2017-05-31)
• DEZHOU SHENGLI PIPELINE CROSSING ENGINEERING INDIA PVT. LTD. v. MECON LTD. & ANR — Delhi High Court (2017-05-31)
• SHYAM SINGH v. UNION OF INDIA AND ORS — Delhi High Court (2017-05-31)
• JATINDER KAUR v. UNION OF INDIA AND ORS — Delhi High Court (2017-05-31)
• SHILPA THERAPEUTICS PRIVATE LIMTED v. ARROW COATED PRODUCTS LTD & ORS — Delhi High Court (2017-05-31)
• ANIL YADAV & ORS v. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL — Delhi High Court (2017-05-31)
• BHAGWATI DEVI v. UNION OF INDIA & ANR — Delhi High Court (2017-05-31)
• KRISH KALRA v. UNION OF INDIA & ORS — Delhi High Court (2017-05-31)