S. RAVINDRA BHAT, . NAJMI WAZIRI

1,590 recorded High Court judgment(s) · 2013–2025

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF INCOME TAX -3 v. FROSTAIRE PVT. LTD. — Delhi High Court (2025-01-27)
• PR.COMMISSIONER OF INCOME TAX -8 v. SIEMENS PRODUCTS LIFECYCLE MANAGEMENT SOFTWARE (INDIA)PVT.LTD. — Delhi High Court (2025-01-24)
• IQBAL HUSSAIN v. UNION OF INDIA & ORS. — Delhi High Court (2019-07-19)
• DEEPA JAISWAL v. UNUON OF INDIA & ORS — Delhi High Court (2017-05-22)
• ITD-ITD CEM JV v. COMMISSIONER OF TRADE & TAXES — Delhi High Court (2017-04-18)
• SARVESH SECURITY SERVICES PVT. LTD. v. OFFICER IN CHARGE (GENERAL BRANCH) — Delhi High Court (2017-03-31)
• UNIVERSAL TEXOFABS v. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI & ORS. — Delhi High Court (2017-03-31)
• IMPERIAL FIBRES (P) LTD v. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI & ORS. — Delhi High Court (2017-03-31)
• PR. COMMISSIONER OF INCOME TAX -IV v. INTERTEK INDIA P,LTD — Delhi High Court (2017-03-31)
• PR. COMMISSIONER OF INCOME TAX-IV v. HOLTEC CONSULTING PVT.LTD — Delhi High Court (2017-03-31)