LexS. RAVINDRA BHAT,INDERJEET SINGH
379 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 379 |
Disposal nature
| DISMISSED | 220 |
| DISPOSED OF | 78 |
| PEREMPTORY | 70 |
| ALLOWED | 8 |
| TRANSFERRED | 2 |
| WITHDRAWN | 1 |
Recent judgments
- VIKRAM NAGPAL S/O HANSRAJ NAGPAL v. UNION OF INDIA — Rajasthan High Court (2021-02-24)
- RAMSAHAY S/O GANGADHAR v. BOARD OF REVENUE — Rajasthan High Court (2019-09-04)
- STATE OF RAJASTHAN v. RAJKUMAR CHAKRADHARI S/O AMBALAL CHAKRADHARI — Rajasthan High Court (2019-08-30)
- STATE OF RAJASTHAN v. KUNJI LAL MEENA S/O HANUMAN MEENA — Rajasthan High Court (2019-08-30)
- STATE OF RAJASTHAN v. BALBEER S/O RATA RAM — Rajasthan High Court (2019-08-30)
- STATE OF RAJASTHAN v. KANA RAM RAIGER S/O SHRI MALI RAM RAIGER — Rajasthan High Court (2019-08-30)
- THE STATE OF RAJASTHAN v. SEEMA KHATIK S/O SHRI KAJOD MAL KHATIK — Rajasthan High Court (2019-08-30)
- STATE OF RAJASTHAN v. MAMTA JAT D/O BHARU RAM JAT, W/O ARJUN LAL GORA — Rajasthan High Court (2019-08-30)
- THE STATE OF RAJASTHAN v. GHANSHYAM VERMA S/O MANGILAL VERMA — Rajasthan High Court (2019-08-30)
- RAJASTHAN PUBLIC SERVICE COMMISSION v. ARVIND KUMAR S/O HARPHOOL BAIRWA — Rajasthan High Court (2019-08-30)