S. RAVINDRA BHAT, . G.P. MITTAL

164 recorded High Court judgment(s) · 2011–2012

Courts

Delhi High Court

164

(unspecified)

164

MAHADEV v. STATE (GOVT OF NCT) DELHI — Delhi High Court (2012-02-09)
PRADEEP KUMAR @ ALLAHABADI v. STATE (GOVT OF NCT0 OF DELHI — Delhi High Court (2011-11-15)
STATE v. DHARAM PAL — Delhi High Court (2011-10-14)
ZAKIR ALI v. STATE — Delhi High Court (2011-10-13)
ASHIQ AHMED @ RAJU v. STATE — Delhi High Court (2011-10-13)
IQBAL SINGH v. HARINDER & ORS — Delhi High Court (2011-10-10)
STATE (NCT OF DELHI) v. SURESH — Delhi High Court (2011-09-26)
STATE v. MUKESH KUMAR & ANR — Delhi High Court (2011-09-23)
RAJENDER @ PAPPU v. STATE — Delhi High Court (2011-09-23)
SATBIR v. STATE OF NCT OF DELHI — Delhi High Court (2011-09-23)