S. RAVINDRA BHAT,DINESH MEHTA

290 recorded High Court judgment(s) · 2016–2022

Courts

Disposal nature

Recent judgments

• RAJASTHAN MARUDHARA GRAMIN BANK v. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 — Rajasthan High Court (2022-01-05)
• HAJARIRAM v. STATE — Rajasthan High Court (2020-04-24)
• JAIN BANDHU SNEH RESORTS PVT. LTD. v. DB GUPTA AND ORS. — Rajasthan High Court (2019-08-19)
• STATE OF RAJASTHAN v. MUNICIPAL BOARD, SIROHI — Rajasthan High Court (2019-08-19)
• LRS OF TEJA RAM AND ORS. v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2019-08-19)
• RAJNI JOSHI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-14)
• SANGEETA DETHA v. STATE AND ORS — Rajasthan High Court (2019-08-14)
• GAJANAND CHANWARIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-14)
• JAGDISH PRASAD MEENA v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2019-08-14)
• SANDEEP DHAKA v. STATE AND ORS. — Rajasthan High Court (2019-08-14)