S. RAVINDRA BHAT,ASHOK KUMAR GAUR

118 recorded High Court judgment(s) · 2016–2022

Courts

Disposal nature

Recent judgments

• DINESH KUMAR @ DEENDAYAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-03-11)
• MUKNA RAM @ MUKESH v. STATE — Rajasthan High Court (2022-02-14)
• AJMAL HUSSAIN v. PREMRATAN — Rajasthan High Court (2021-09-20)
• BIJOY MAJUMDAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-25)
• KESHAV @ RAHUL MEHRA v. State — Rajasthan High Court (2021-02-12)
• LRS OF ANNE SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-01-06)
• NARAYAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-24)
• MAMTA CHANDAWALA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-08)
• PR. COMMISSIONER OF INCOME TAX, UDAIPUR v. M/S HARI OM MARMO GRANI PVT. LTD. — Rajasthan High Court (2019-09-13)
• NARENDER KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-09-13)