S. RAVINDRA BHAT, . A. K. CHAWLA

1,397 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX DELHI VI NEW DELHI v. WOODWARD GOVERNOT INDIA LTD. — Delhi High Court (2019-03-08)
• COMMISSIONNER OF INCOME TAX DELHI VI NEW DELHI v. WOODWARD GOVERNOR INDIA LTD. — Delhi High Court (2019-03-08)
• COMMISSIONER OF INCOME TAX v. WOODWARD GOVERNOR INDIA LTD — Delhi High Court (2019-03-08)
• COMMISSIONER OF INCOME TAX v. WOODWARD GOVERNAOR INDIA LTD. — Delhi High Court (2019-03-08)
• STATE TRADING CORPORATION OF INDIA v. FINNPAP — Delhi High Court (2018-10-29)
• SURENDER PAL SINGH CHAUHAN v. STATE AND ANR — Delhi High Court (2018-10-29)
• BEGENCH NYYAZDURDYYEV v. THE CHIEF COMMISSIONER OF CUSTOMS, & ORS. — Delhi High Court (2018-10-16)
• BHUPIMDER SINGH v. DELHI ELECTRICITY REGULATORY COMMISSION AND ANR. — Delhi High Court (2018-10-16)
• UNION OF INDIA v. M/S ANS CONSTRUCTIN LTD — Delhi High Court (2018-10-16)
• VARINDER KASHYAP v. VINOD KASHYAP & ORS — Delhi High Court (2018-10-16)