S. RAVINDRA BHAT

22 recorded High Court judgment(s) · 2007–2019

Courts

Disposal nature

Recent judgments

• OM PRAKASH v. STATE AND ORS — Rajasthan High Court (2019-09-11)
• ALL INDIA RETIRED BANK EMPLO.ASSO. v. SBBJ AND ORS — Rajasthan High Court (2019-09-11)
• BHIKA RAM BISHNOI v. STATE AND ORS — Rajasthan High Court (2019-09-09)
• DR. MR SONGARA v. STATE AND ORS — Rajasthan High Court (2019-08-29)
• SHAKUNTALA DEVI v. STATE AND ORS — Rajasthan High Court (2019-08-29)
• RAGHUVEER SINGH v. STATE AND ORS — Rajasthan High Court (2019-08-29)
• SHRI CHAND DHANGAR v. STATE — Rajasthan High Court (2019-08-28)
• VIMAL CHAND v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-08-28)
• PRAKASH NARAIN NATANI v. STATE AND ORS — Rajasthan High Court (2019-08-28)
• MOHAN SINGH v. STATE AND ORS — Rajasthan High Court (2019-08-08)