LexS.RAVI KUMAR
5,177 recorded High Court judgment(s) · 2000–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5167 |
| Andhra Pradesh High Court | 10 |
Disposal nature
| DISMISSED | 1659 |
| DISPOSED OF NO COSTS | 729 |
| WITHDRAWN | 507 |
| ALLOWED NO COSTS | 499 |
| ORDERED | 429 |
| DISMISSED FOR DEFAULT | 418 |
| DISMISSED AS INFRUCTUOUS | 375 |
| DISMISSED NO COSTS | 326 |
Recent judgments
- P SHASHIKALA, R.R.DIST AND ANOTHER v. P.RAMULU, R.R.DIST AND SEVEN OTHERS — Telangana High Court (2018-04-23)
- Vattiprolu Vara Lakshmi , Are Varalakshmi v. Vattiprolu Koteswara Rao, — Telangana High Court (2016-09-09)
- Boddu Premaja, v. Vallabhaneni Vamis Mohan, — Telangana High Court (2016-09-09)
- Chinta Seetha Mahalakshmi v. Jammisetty Hanumantha Rao — Telangana High Court (2016-09-09)
- Smt. D. Lavanya v. Deshavani Chandra Mohan — Telangana High Court (2016-09-09)
- Pothala Padma v. Potnala Lakshmana Rao — Telangana High Court (2016-09-09)
- Akulla Raja Gopal alias Raja Gopal Swamy v. Annaiahvari Sai Prasad (died) — Telangana High Court (2016-09-08)
- Annaiahvari Sai Prasad (died, per LRs). v. Annaiahvari Tulasamma (Died per LRs) — Telangana High Court (2016-09-08)
- Akumalla Raja Gopal v. Annaiahvari Thulasamma , died by her L.R. — Telangana High Court (2016-09-08)
- Ms Burra Aruna v. Dr.A.Mohan — Telangana High Court (2016-09-08)