LexS. RAMATHILAGAM, . S. VIMALA
374 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 374 |
Disposal nature
| ALLOWED | 165 |
| CLOSED | 122 |
| WITHDRAWN DISMISSED | 26 |
| DISMISSED | 25 |
| DISPOSED OF | 24 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NON-PROSECUTION | 2 |
Recent judgments
- JAYA, AGED 53 YEARS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2019-01-10)
- SUBAIR, M/A 33 YEARS, v. THE UNION OF INDIA, — Madras High Court (2018-10-12)
- PADMAVATHI, AGED 32 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-10-12)
- KRISHNAN, M/A-56 YEARS v. STATE BY — Madras High Court (2018-10-12)
- S.AUSTIN BLESSIE, v. THE TAMIL NADU DR.MGR MEDICAL — Madras High Court (2018-10-05)
- GUNASEKARAN, M/A.31 YEARS v. STATE REP. BY — Madras High Court (2018-10-05)
- TMT.NAZIAKHANUM, 27 YRS, v. THE STATE OF TAMIL NADU, — Madras High Court (2018-10-05)
- THE DIRECTOR, v. S.RAJ GANESH, — Madras High Court (2018-10-05)
- B.BHAKIALAKSHMI, AGED 27 YEARS v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2018-09-25)
- SAMSATH, F/A 50 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-09-25)