LexS. RAMATHILAGAM, M. VENUGOPAL
102 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 102 |
Disposal nature
| DISPOSED OF | 73 |
| WITHDRAWN DISMISSED | 18 |
| DISMISSED | 8 |
| CLOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| ALLOWED | 1 |
Recent judgments
- S.Megharaj v. Anna University — Madras High Court (2018-10-01)
- V.Ramanathan (Deceased) v. The District Collector — Madras High Court (2018-10-01)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)
- Mr.J.Sendhamarai Kannan, v. The District Collector, — Madras High Court (2018-09-14)
- M/s.Equitas Small Finance v. The District Collector cum — Madras High Court (2018-09-14)