LexS. RAMATHILAGAM, C. T. SELVAM
757 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 757 |
Disposal nature
| ALLOWED | 509 |
| CLOSED | 145 |
| WITHDRAWN DISMISSED | 27 |
| ORDERED | 27 |
| DISPOSED OF | 19 |
| DISMISSED | 14 |
| ALLOWED AS PRAYED FOR | 3 |
| REVOKED | 3 |
Recent judgments
- MURALI MURUGESAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-02-01)
- M.JOTHI v. THE STATE OF TAMILNADU — Madras High Court (2019-02-01)
- N.BHUVANESHWARI v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2019-02-01)
- NEELA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-02-01)
- S.BALU v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2019-02-01)
- ALAMELU GOVINDAN v. THE SECRETARY — Madras High Court (2019-02-01)
- KAUVERI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-02-01)
- MANIKANDAN v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2019-02-01)
- BOOVARAGHAMOORTHY, v. STATE REP BY — Madras High Court (2019-02-01)
- RAMANATHAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-02-01)