S. RAMATHILAGAM
1,730 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1730 |
Disposal nature
| DISMISSED | 529 |
| ALLOWED | 344 |
| ORDERED | 264 |
| DISPOSED OF | 246 |
| PARTLY ALLOWED | 194 |
| WITHDRAWN DISMISSED | 43 |
| DISMISSED AS INFRUCTUOUS | 29 |
| CLOSED | 18 |
Recent judgments
- KARTHIK SUBRAMANIAN v. B. SARATH BABU — Madras High Court (2019-09-24)
- KIRUBAVATHY v. P.THULASIRAMAN — Madras High Court (2019-09-23)
- V.CHINNASAMY v. P.DURAISAMY — Madras High Court (2019-09-23)
- R. DAVID v. A. DORAIMURUGAN — Madras High Court (2019-09-18)
- UNITED INDIA INSURANCE CO LTD v. V.VIJAYAKUMAR — Madras High Court (2019-09-18)
- M/S THE NEW INDIA ASSURANCE CO v. AZHAGAMMAL — Madras High Court (2019-09-18)
- UNITED INDIA INSURANCE v. SAMIYAPPAN, — Madras High Court (2019-09-18)
- G. RAMESH v. A. MOHAMMED NABI — Madras High Court (2019-09-16)
- THE MANAGER v. PECHIYAMMAL — Madras High Court (2019-09-16)
- MADHAMMAL v. KULANDAIVELU — Madras High Court (2019-09-13)
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