LexS. RAJESWARAN
401 recorded High Court judgment(s) · 2006–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 401 |
Disposal nature
| DISMISSED | 99 |
| ALLOWED | 99 |
| BAIL GRANTED | 72 |
| DISPOSED OF | 53 |
| GRANTED | 22 |
| CLOSED | 21 |
| ORDERED | 16 |
| DISMISSED AS WITHDRAWAL | 10 |
Recent judgments
- MRS P.RAJAKUMARI v. PARVATHI AMMAL — Madras High Court (2014-10-30)
- SURENDRA M.MEHTA v. SREEKANTH S.MEHTA — Madras High Court (2014-10-30)
- N. SUBRAMANIAN v. THE MANAGEMENT OF EXPRESS — Madras High Court (2014-10-30)
- MR.R.JAYANTHI v. SPL.DEPUTY COLLECTOR(STAMPS) — Madras High Court (2014-10-28)
- K.R. MUTHAYEE AMMAL v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2014-10-15)
- S.N.KIRUBANANDAM, v. THE SUB-REGISTRAR, — Madras High Court (2014-10-15)
- M.S.RESHMI @ RAJALAKSHMI v. RAVICHANDRAN — Madras High Court (2014-09-10)
- V.GANESAN v. R.WILSAN RAJASEKARAN — Madras High Court (2014-09-09)
- S.GAJENDRAN v. KARTHIKEYAN — Madras High Court (2014-08-20)
- C.K.S.EDUCATIONAL TRUST, v. NATIONAL COUNCIL FOR TEACHER — Madras High Court (2014-08-14)