S. RADHAKRISHNAN,N. A. BRITTO
95 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 95 |
Disposal nature
| Disposed of | 28 |
| Dismissed | 20 |
| Rule made absolute | 10 |
| Granted | 9 |
| Withdrawn | 9 |
| Allowed | 7 |
| Delay condoned | 6 |
| Partly allowed | 4 |
Recent judgments
- SHRI SANJEEV ALIAS SANJU VAMAN RAVAL,PRESENTLY IN THE CENTRAL JAIL,AGUADA GOA v. THE STATE OF GOA — Bombay High Court (2006-12-11)
- SHRI PRASHANT VAMAN RAVAL ALIAS PRASHANT LAVU NAIK,PRESENTLY IN CENTRAL JAIL,AGUADA GOA v. THE STATE OF GOA — Bombay High Court (2006-12-11)
- SHRI JAIDEV VAMAN RAVAL ALIAS DEEPAK PANDURANG MALVANKAR,PRESENTLY IN CENTRAL JAIL,AGUADA GOA v. THE STATE OF GOA — Bombay High Court (2006-12-11)
- VAMAN JAIDEV RAVAL,PRESENTLY IN CENTRAL JAIL,AGUADA GOA v. THE STATE OF GOA — Bombay High Court (2006-12-11)
- RICHARD S/O BENEDITO RODRIGUES,JUDICIAL LOCKUP v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2006-10-17)
- M/S KARTIK ALLOYS LTD., CUNCOLIM GOA. v. GOA STATE POLLUTION CONTROL BOARD THROUGH ITS MEMBER SECRETARY AND ANR., — Bombay High Court (2006-10-17)
- M/S SHIRDI STEEL RE-ROLLERS PVT.LTD., CUNCOLIM GOA. v. GOA STATE POLLUTION CONTROL BOARD THROUGH ITS MEMBER SECRETARY AND ANR., — Bombay High Court (2006-10-17)
- MRS. BERNADETTE MARIA ALBA RODRIGUES E REBELLO, COLVA, SALCETE GOA. v. GOVT. OF GOA THROUGH THE CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2006-10-17)
- ASST. DEFENCE ESTATES OFFICER, PANAJI GOA. v. THE COMMUNIDADE OF CHICOLNA THROUGH ITS ATTORNEY AND ANR., — Bombay High Court (2006-10-17)
- ULTRACON CONSTRUCTIONS PVT.LTD.,REP.BY ITS MANAGING DIRECTOR SHRI MANOJ S. PAI DUKLE AND ANR., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2006-10-17)
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