S. RADHAKRISHNAN, A.S. AGUIAR

94 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• ROHA DYECHEM PRIVATE LTD. v. DEPUTY COMMISSIONER OF I-TAX,SPECIAL RANGE24 — Bombay High Court (2005-06-28)
• SARLA POLYESTER LIMITED v. THE UNION OF INDIA AND ANR. — Bombay High Court (2005-06-22)
• RASHTRIYA CHEMICALS AND FERTILISERS LIMITED v. UNION OF INDIA AND ORS. — Bombay High Court (2005-06-22)
• m/s vijayjyot seats pvt ltd v. athe union of indaia and ors — Bombay High Court (2005-06-22)
• m/s prakash indusrries ltd and anr v. the chairman bpt and ors — Bombay High Court (2005-06-22)
• JAYSYNTH DYECHEM LTD. v. THE UNION OF INDIA AND ORS — Bombay High Court (2005-06-22)
• THE C.I.T.B.C-II v. M/S. PERFECT GEMS EXPORTSPVT.LTD. — Bombay High Court (2005-06-21)
• THE C.I.T.PUNE. v. M/S.HINDUSTAN APPAREL INDUSTRIES. — Bombay High Court (2005-06-21)
• THE C.I.T.,BOMBAY CITY III,BOMBAY. v. M/S.ALLANA SONS LTD.MUMBA I — Bombay High Court (2005-06-21)
• THE C.I.T.CENTRAL II,BOM. v. SAMIR DIAMONDS. — Bombay High Court (2005-06-21)